Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 427] [Entire Act] State of West Bengal - Subsection Section 427(a) in West Bengal Municipal Act, 1993 (a)call for any document in the possession or under the control of the Chairman or any officer of the Municipality,
