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State of Rajasthan - Section
Section 23 in Rajasthan State Warehousing Corporation Employees Provident Fund Regulation, 1962
23. Agreement to be executed by Subscriber.
- Every employee on becoming a subscriber to the Fund shall execute an agreement in the following form:-"I hereby declare that I have read and understood the Regulations of the Rajasthan State Warehousing Corporation Employee's Provident Fund and I hereby undertake to subscribe to the said Fund and I hereby agree to be bound by the said Regulation."| Signature in full.......... | |
| Witness................ | Date............................ |