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[Cites 0, Cited by 0] [Section 88(1)] [Section 88] [Entire Act]

State of Maharashtra - Subsection

Section 88(1)(g) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(g)all public streets, not being open spaces or lands owned by Government and the pavements, stones and other materials thereof, and also all trees, erections, materials, implements and things provided for such streets.