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[Cites 0, Cited by 0] [Section 8(4)] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(4)(c) in West Bengal Municipal (Building) Rules, 2007

(c)no building shall be more than 20.00 metres long alongside the river or other water fronts. There shall be a clear linear gap between the two buildings alongside the river or other water front as per following :—
(i)30 metres in case the river width is more than 75 metres;
(ii)20 metres in case the river width is between 50 and 75 metres;
(iii)15 metres in case the river width is less than 50 metres;