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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Telangana - Subsection

Section 28(1)(c) in Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987

(c)refuses, fails or delays to handover the property and records in his possession relating to the institution or endowment to his successor or any other person authorized in this behalf;