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[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(3)(b) in Andhra Pradesh Bangaru Talli Girl Child Promotion And Empowerment Rules, 2013

(b)Activate all the SHG federations for active participation in implementation of the provisions of the Act.