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Bombay High Court

The Pr. Commissioner Of Income Tax-1 vs Capgemini Technologies Services India ... on 30 November, 2018

                                                Before: Aniruddha M. Chandekar
                                                Prothonotary & Senior Master.
                                                Date: 30th November, 2018.
CALLED OUT FOR REJECTION :

88.  ITXAL/1263/2018 )            Mr. Dinesh Ghugre (Clerk) I/b. Tejinder Singh,
                     )            Advocate for the Appellant.
89. ITXAL/1264/2018 )
                     )            P.C.:       The Appellant and/or his/her Advocate to
91. ITXAL/1274/2018 )             remove office objections on the Appeal and to get the
                     )            same numbered and/or registered on or before
94. ITXAL/1282/2018 )             28.12.2018, failing Appeal to stand rejected under the
                     )            provisions of O.S. Rule 986 for non-compliance of
95. ITXAL/1285/2018 )             office objections.
                     )
152. ITXAL/1388/2018 )
                     )
153. ITXAL/1389/2018 )


30/11/2018

Prothonotary and Senior Master ::: Uploaded on - 06/12/2018 ::: Downloaded on - 30/12/2018 12:08:12 :::