Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Chattisgarh High Court

Smt. Mamta Tiwari vs State Of Chhattisgarh 16 ... on 14 June, 2018

                             HIGH COURT OF CHHATTISGARH, BILASPUR
                                          Order Sheet
                                      MCRC No. 4073/2018
                                  Smt. Mamta Tiwari -v- State of Chhattisgarh




14-6-2018

None for the applicant.

Shri Ravindra Agrawal, Govt. Advocate for the State. List the matter after summer vacation.

Sd/-

(Sanjay K. Agrawal) Vacation Judge Pathak