Section 30 in The Rajasthan Urban Improvement Act, 1959
30. Matters to be considered when framing schemes.
- When framing scheme in respect of any area, regard shall be had to-(a)the nature and the conditions of such area and of neighbouring areas as a whole;(b)the several directions in which its expansion appears likely to take place;(c)the likelihood of schemes being framed for other parts of the area; and(d)such other matters as may be prescribed.
