Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 8] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2) in The Delimitation Act, 1972

(2)Upon publication in the Gazette of India, every such order shall have the force of law and shall not be called in question in any court.