Section 2(12)(e) in Tamil Nadu Highways Act, 2001

[Cites 0, Cited by 0] [Section 2(12)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(12)(e) in Tamil Nadu Highways Act, 2001

(e)the drains attached to any such street, public bridge or causeway and the land, whether covered or not by any pavement, veranda or other structure, which lies on either side of the roadway up to the boundaries of the adjacent property, whether that property is private or property belonging to the Central Government or any State Government; and

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State of Tamilnadu - Subsection

Section 2(12)(e) in Tamil Nadu Highways Act, 2001