Section 3 in Indira Gandhi Institute of Medical Sciences Act, 1984
3. Definitions.
- In this Act, unless the context otherwise requires:-(i)'Board of Governors' means the Board of Governors of the Institute;(ii)'Chairman' means the Chairman of the Board of Governors;(iii)'Director' means the Director of the Institute;(iv)'Executive Council' means the Executive Council of the Institute;(v)'Fund' means the Fund of the Institute referred to in Section 14;(vi)'Institute' means Indira Gandhi Institute of Medical Sciences;(vii)'Members' means members of the Board of Governors;(viii)'Prescribed' means prescribed by Rule;(ix)'Rule' means Rules framed by the State Government under this Act;(x)'Regulation' means Regulations framed by the Board of Governors;(xi)'Project Committee' means Project Committee of the Institute as constituted by the State Government.
