Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4A] [Entire Act] State of Tamilnadu - Subsection Section 4A(5) in Tamil Nadu Preservation of Private, Forests Act, 1949 (5)The sanction accorded under sub-section (2) shall not prohibit the institution of prosecution against the owner for the contravention of subsection (1) of section 3.]
