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State of Punjab - Section

Section 6 in Punjab Recruitment of Multipurpose Health Workers (Female) Act, 2001

6. Repeal and Saving.

(1)The Punjab Recruitment of Multipurpose Health Workers (Female) Ordinance, 2001 (Punjab Ordinance No. 3 of 2001), is hereby repealed.
(2)Notwithstanding such repeal, anything done or any action taken under the Ordinance referred to in sub-section (1), shall be deemed to have been done or taken under the corresponding provisions of this Act.