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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1) in The Indian Cost Accounts Service Rules, 2001

(1)Any vacancy arising in any of the grades referred to in Schedule I - Part A after the initial constitution of the Service as provided in rule 6, shall be filled in the manner specified in sub-rule (2).