Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(6) in The Gopalpur Port Rules, 1987

(6)
(a)When petroleum imported otherwise than in bulk is landed within the port, it shall be landed either-at jetties provided for the purpose or in cargo and except when electric light is exclusively used, only after sunrise and before sunset and only at such place or places as the Conservator of the port shall direct.
(b)Dangerous and non-dangerous petroleum shall not be conveyed to the shore at the same time on the same cargo-boat.