Madhya Pradesh High Court
Prakash Behra vs The State Of Madhya Pradesh on 16 September, 2022
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 42856 of 2022 (PRAKASH BEHRA AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 16-09-2022 As prayed by proxy counsel appearing for applicant, list the matter after two weeks.
Shri C.K. Mishra, learned Government Advocate for the State.
(VISHAL DHAGAT) JUDGE shabana Digitally signed by SHABANA ANSARI DN: c=IN, o=HIGH COURT OF MADHYA PRADESH, ou=HIGH COURT OF MADHYA PRADESH, SHABANA ANSARI postalCode=482001, st=Madhya Pradesh, 2.5.4.20=4bc06f2e678b75148b60bb7947ee9ffc5ed27ef1f43a5d4d93d2d13dda510735, pseudonym=B646F86821C200C9792A53984F1D0790135DE39A, serialNumber=8A5E15A33816E651B4DB52BF3225281EF6C191F68E5EBE90A6E101CF4242271 1, cn=SHABANA ANSARI Date: 2022.09.16 14:55:42 +05'30'