Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 45] [Entire Act] Union of India - Subsection Section 45(3) in The Government Of Union Territories Act, 1963 (3)The Council of Ministers shall be collectively responsible to the Legislative Assembly of the Union territory.
