Section 1(3) in The Meghalaya School Education Act, 1981
(3)It shall come into force on such date as the State Government may, by notification appoint and different date may be appointed for different areas or provisions of this Act, and any reference to the commencement of the Act in relation to any area or provision thereof shall be construed as reference to the date on which the Act is extend to that area or any provision of the Act comes into force.
