Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82] [Entire Act] State of Bihar - Subsection Section 82(b) in The Bihar irrigation Act, 1997 (b)interferes with, increases; or diminishes the supply of water from, through, over or under, any irrigation work, or by any means raises or lowers the level of the water in any such work;
