Bombay High Court
Global Offshore Seervices Limited vs Alphatech Dredge And Offshore Services ... on 1 April, 2021
Author: G.S. Patel
Bench: G.S. Patel
6-CARBPL-2370-2021.DOC
SAtul
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
COMM ARBITRATION PETITION (L) NO. 2370 OF 2021
Global Offsoor Srovicrf Limitrd ...Prtitionro
Versus
Alpsatrcs Dordgr and Offsoor Srovicrf Pvt Ltd ...Rrfpondrnt
Mr Ashish Kamat, with Mr Kunal Mehta, Ms D Shah and Mr Manas
Kotak, i/b Desai & Diwanji, for the Petitioner.
Mr Zubin Behramkamdin, with Rohit K Gupta, i/b Praxis Legal, for
the Defendant/Respondent.
CORAM: G.S. PATEL, J
DATED: 1st April 2021
PC:-
1. Aftro a gorat dral of rfoot by Counfrl and Advocatrf, Confrnt Tromf aor fnally porpaord. Tsrfr savr brrn fignrd by tsr autsooizrd fignatooy of tsr Prtitionrof. Tsr Rrfpondrnt'f autsooizrd fignatooy saf yrt to fign. I am told tsat tsif will br donr by 5ts Apoil 2021. I am orqurftrd to ortain tsr Confrnt Tromf fignrd by tsr Prtitionrof' autsooifrd fignatooy and tsr Advocatrf on orcood foo bots fidrf. Tsif if rvidrntly to porvrnt tsr csangr of mind oo sraot brtwrrn now and Monday, 5ts Apoil 2021.
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2. Tsr Confrnt Tromf will br ortainrd and I will makr an oodro on tsrfr Confrnt Tromf along wits crotain otsro nrcrffaoy diorctionf on 5ts Apoil 2021. To br placrd sigs on boaod.
3. All concronrd will act on pooduction of an oodinaoy copy of tsif oodro.
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