Supreme Court - Daily Orders
Union Of India vs Gopal Singh on 26 July, 2022
Author: Chief Justice
Bench: Chief Justice, Surya Kant, Aniruddha Bose
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (CIVIL) ………….D.No. 6844 OF 2021
IN
SPECIAL LEAVE PETITION (C)No. 12227 OF 2020
UNION OF INDIA & ORS. … PETITIONERS
Versus
GOPAL SINGH … RESPONDENT
O R D E R
Delay condoned.
The instant petition for review has been filed by the petitioner against the dismissal of aforementioned Special Leave Petition vide this Court’s order dated 13.10.2020.
Having carefully perused the petition for review and the papers connected therewith, we do not find any reason for reconsideration of the order impugned.
The Review Petition is, accordingly, dismissed.
.………………..……………….…....…CJI. (N.V. RAMANA) .………………...…………………….……J. (SURYA KANT) .………………...…………………….……J. Signature Not Verified (ANIRUDDHA BOSE) Digitally signed by SATISH KUMAR YADAV Date: 2022.08.01 18:55:23 IST Reason: New Delhi;
JULY 26, 2022.
ITEM NO.1007 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CIVIL) ………...Diary No(s).6844/2021 In SLP(C) No.12227/2020 UNION OF INDIA & ORS. Petitioner(s) VERSUS GOPAL SINGH Respondent(s) IA No.37273/2021 - CONDONATION OF DELAY IN FILING REVIEW PETITION Date : 26-07-2022 This matter was circulated today. CORAM :
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SURYA KANT HON'BLE MR. JUSTICE ANIRUDDHA BOSE By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
The Review Petition is dismissed in terms of the signed order.
(SATISH KUMAR YADAV) (R.S. NARAYANAN) DEPUTY REGISTRAR COURT MASTER (NSH) (Signed order is placed on the file)