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Allahabad High Court

Shyam Sunder Yadav vs State Public Services Tribunal,Indira ... on 21 July, 2010

Bench: Uma Nath Singh, Devendra Kumar Arora

Court No. - 2
Case :- SERVICE BENCH No. - 975 of 2010

Petitioner :- Shyam Sunder Yadav

Respondent :- State Public Services Tribunal,Indira Bhawan, Lucknow
& Ors.

Petitioner Counsel :- M.P. YadaV,Brijesh Yadav "Vijay"

Respondent Counsel :- C.S.C.

Hon'ble Uma Nath Singh,J.

Hon'ble Devendra Kumar Arora J. List with connected writ petition no. 1936 (SB) of 2008. Office to inform the learned counsel for petitioner in the connected matters about the date of listing. Order Date :- 21.7.2010 ML/-