Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 53 in West Bengal Societies Registration Rules, 1963 53. The managing committee shall appoint a proper person to be the secretary for the conduct of the affairs of the society. Powers and Duties of Secretary
