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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 55(1)(b) in Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009

(b)the centres other than registered office of the issuer where the shareholders or the persons entitled to receive the rights entitlements may obtain duplicate copies of the application forms in case they do not receive the application form within a reasonable time after opening of the rights issue;