Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 61] [Entire Act] State of Himachal Pradesh - Section Section 2 in The Punjab Land Revenue Rules 2. Deleted by Punjab Government Notification No. G.S.R.-32/PA-17/87/S-)55/Amd.(2)/64 dated the 23rd January, 1964.
