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[Cites 0, Cited by 0] [Section 11A(1)] [Section 11A] [Entire Act]

State of Maharashtra - Subsection

Section 11A(1)(iii) in The Maharashtra State Tax on Professions, Trades, Callings and Employments Act, 1975

(iii)[the Joint Commissioner] of Profession Tax shall have and exercise all the powers and perform all the duties of the Collector under the said Code;