Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 861] [Entire Act]

State of Uttar Pradesh - Subsection

Section 861(iv) in Rules under the United Provinces Excise Act, 1910

(iv)"Copper" means any vessel in which either worts or water is boiled or heated in the course of brewing;