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State of Jharkhand - Section

Section 687 in Bihar Education Code, 1961

687. The Examination.

- The examination of the candidates thus, selected will be held at the sub-divisional headquarters or at any other place within each subdivision that may be found convenient. The District Education Officer will make arrangements for the examination and will appoint Superintendents to conduct it.(G.O. no. 2935-E., dated the 5th May, 1949.)