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Rajasthan High Court - Jodhpur

Devendra Kumar Saheewal vs Rajasthan Tribal Areas Development ... on 8 September, 2020

Author: Dinesh Mehta

Bench: Pushpendra Singh Bhati, Dinesh Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 8240/2020 Devendra Kumar Saheewal

----Petitioner Versus Rajasthan Tribal Areas Development Cooperative Federation Ltd.

----Respondent For Petitioner(s) : Mr. MP Pareek JUSTICE DINESH MEHTA Order 08/09/2020 Issue notice to the respondents, returnable within six weeks.

Notices be given 'dasti' to learned counsel for the petitioner, if so desired.

(DINESH MEHTA),J 86-Amar/-

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