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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(m) in The National Cadet Corps Rules, 1948

(m)["National Cadet Corps Directorate" means a group of States which has been placed under the charge of an officer of the Armed Forces working directly under the Director General National Cadet Corps; [Inserted by S.R.O. 83, dated 19.02.1955, Part II, Section 4, Page 45.]