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[Cites 0, Cited by 0] [Section 581A] [Entire Act]

Union of India - Subsection

Section 581A(m) in The Companies (Amendment) Act, 2002

(m)" Producer institution" means a Producer Company or any other institution having only producer or producers or Producer Company or Producer Companies as its member whether incorporated or not having any of the objects referred to in section 581B and w ich agrees to make use of the services of the Producer Company or Producer Companies as provided in its articles.