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[Cites 0, Cited by 0] [Section 97(2)] [Section 97] [Entire Act]

State of Goa - Subsection

Section 97(2)(a) in The Goa, Daman and Diu Irrigation Act, 1973

(a)the proceedings of any officer who, under any provision of this Act, is required or empowered to take action in any matter;