Section 2 in Rules for the Departmental Examination of the Assistant Controllers of Accounts and Deputy Controllers of Accounts Finance (Audit) Department, 1963
2. Definitions.
- In these Rules, unless there is any thing repugnant in the subject or Context,-(a)"Government" means the Government of Bihar; and(b)"Committee" means the Committee constituted by the Government under Rule 3 of the Departmental Examination Rules for Gazetted Officers, 1961; and(c)"Officer" means an Assistant Controller of Accounts of the Finance (Audit) Department:Provided that the officers appointed before the 1st January, 1962, will ordinarily be on probation for a period of one year only.
