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State of Jharkhand - Section

Section 435 in Bihar Education Code, 1961

435. Headmasters'/Principals' Associations.

- In places where there are several High/Higher Secondary schools, the District Education Officer should encourage the formation of Headmasters' or the Principals' Associations with a view to promoting harmony and co-operation among the different schools. It will suffice if meetings of such associations are held once a term or twice a year, but nothing need prevent more frequent meetings, if such a course seems desirable to the Headmasters/Principals.(D.P.I.'s circular no. 3, dated the 9th January 1953.)