Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 5 in Scheme for Change of Land use for Industrial Parks/Estates/Agro Parks/IT Parks/Multiplexes 5. Zoning and Layout Plan will be cleared by a competent authority declared by Director of Industries and Commerce, Punjab.
