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[Cites 0, Cited by 4] [Section 399] [Entire Act]

State of Punjab - Subsection

Section 399(1) in The Punjab Municipal Corporation Act, 1976

(1)Subject to the provisions of this Act the Corporation may in addition to any bye-laws which it is empowered to make by any other provision of this Act, make bye-laws to provide for all or any of the following matters, namely :-A. Bye-laws relating to taxation. -