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Union of India - Section

Section 31 in First Statutes of the National Institute of Design, Ahmedabad

31. Selection Committee for appointments.

- While making appointments to the posts in the Institute and Institute campuses the appointing authority shall constitute selection committees for various type of posts in the following manner namely:-
(a)Director. - The appointment of the Director shall be made in accordance with the Recruitment Rules made by the Central Government as per provisions of Section 38 of the Act.
(b)Faculty. - The constitution of the selection committee shall be as under-
i. Director, National Institute of Design - Chairman
ii. Activity Chairperson, Education - Member
iii. One other Activity Chairperson or Dean - Member
iv. External Expert in relevant subject - Member
v. Chief Administrative Officer - Secretary
(c)Technical Staff and Administrative Staff. - The constitution of the selection committee shall be as under-
i. Director, National Institute of Design - Chairman
ii. Activity Chairperson, Education - Member
iii. Head of the Department or Dean - Member
iv. Registrar - Member
v. Chief Administrative Officer - Secretary
(d)In absence of Director due to administrative reasons, the Director may nominate Academic Chairperson or Head of Department to Chair Selection Committee.