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[Cites 0, Cited by 0] [Section 130(16)] [Section 130] [Entire Act]

State of Bihar - Subsection

Section 130(16)(e) in The Bihar Panchayat Raj Act, 2006

(e)doing by any person in the service of Government, of all or any of the aforesaid activities or aiding or conniving at, any such activity in the furtherance of the prospects of the election of a candidate.