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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Kerala - Subsection

Section 30(2)(ix) in A.P.J. Abdul Kalam Technological University Act, 2015

(ix)to accept endowments, bequests, donations and transfers of any movable or immovable properties to the University on its behalf: