Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of West Bengal - Subsection Section 33(2) in West Bengal State Council of Technical and Vocational Education and Skill Development Act, 2013 (2)Every rule made under this Act shall, as soon as may be after it is made, be laid before the State Legislature.
