Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 385H(18)] [Section 385H] [Entire Act]

State of West Bengal - Subsection

Section 385H(18)(c) in West Bengal Municipal Act, 1993

(c)base unit area values of vacant lands or lands comprising building or covered space of building or portion thereof, falling within each category;