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Madhya Pradesh High Court

Arjun Prasad Dwivedi vs The State Of Madhya Pradesh on 19 September, 2022

Author: Maninder S Bhatti

Bench: Maninder S Bhatti

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 7691 of 2017 (ARJUN PRASAD DWIVEDI Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 19-09-2022 None for the petitioner.

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(MANINDER S BHATTI) JUDGE Astha Signature Not Verified Signed by: ASTHA SEN Signing time: 9/20/2022 5:34:34 PM