Section 2(a) in Jharkhand Ancient Monuments and Archaeological Sites, Remains and Art Treasures Act, 2016
(a)"Ancient Monument" means any structure, erection or monument or any tumulus or place of internment, or burning or nay cave, stone sculpture, inscription or monolith, which is of historical, archaeological or artistic interest , and which has been in existence for not less than one hundred years and includes-(i)the remains thereof,(ii)the site thereof,(iii)the portion of land adjoining such site which may be necessary or required for the preservation, protection, upkeep and maintenance of the same; and(iv)the means of access thereto and convenient inspection and repairs thereof;
