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[Cites 0, Cited by 0] [Section 20(4)] [Section 20] [Entire Act]

State of Maharashtra - Subsection

Section 20(4)(h) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(h)ensure that the registers of building, land and equipments are maintained up-to-date, and that the stock-checking of equipment and other consumable material in all offices, colleges, centers, institutes, laboratories, libraries, workshops and stores is conducted regularly;