Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 22 in The National Institute Of Pharmaceutical Education And Research Act,1998

22. Setting up of endowment fund.

-Notwithstanding anything contained in section 21, the Central Government may direct every Institute to-
(a)set up an endowment fund and any other fund for specified purpose;
(b)transfer money from its Fund to endowment fund or any other fund.