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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Manipur - Subsection

Section 74(1) in The Manipur Panchayati Raj Act, 1994

(1)The audit of the accounts of the Zilla Parishad shall be carried out by the authority as may be prescribed by the Government and a copy of the audit note shall be forwarded to the Zilla Parishad within one month of the completion of the audit.