Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 45] [Section 22] [Entire Act] Union of India - Subsection Section 22(1) in The Apprentices Act, 1961 (1)Every employer shall formulate its own policy for recruiting any apprentice who has completed the period of apprenticeship training in his establishment.