Madhya Pradesh High Court
40 Wing Airforce Civilian Employees ... vs Union Of India on 25 February, 2025
Author: Milind Ramesh Phadke
Bench: Milind Ramesh Phadke
1 WP-1564-2024
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
WP No. 1564 of 2024
(40 WING AIRFORCE CIVILIAN EMPLOYEES UNION THROUGH ITS PRESIDENT HARISH GAUD Vs UNION
OF INDIA AND OTHERS )
Dated : 25-02-2025
Shri Siddharth Sharma - Advocate for the petitioner.
Shri Praveen Newaskar, Deputy Solicitor General for the Union of
India.
Shri K.K.Sharma, learned counsel for the respondents no.5 to 7.
Learned counsel for the respondents no.5 to 7 prays for time to file reply.
Learned counsel for the petitioner prays for time to file rejoinder to the reply filed by the respondents no.1 to 4.
As prayed four weeks time is granted. List thereafter.
(MILIND RAMESH PHADKE) JUDGE (aspr) Signature Not Verified Signed by: ASHISH PAWAR Signing time: 28-02-2025 11:56:16 AM