Supreme Court - Daily Orders
Sharmila Raj Thackeray vs Kanchan Sunil Mansingani on 30 April, 2025
ITEM NO.3 REGISTRAR COURT SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. PRADIP Y. LADEKAR
Criminal Appeal No(s). 2074/2014
SHARMILA RAJ THACKERAY Appellant(s)
VERSUS
KANCHAN SUNIL MANSINGANI & ANR. Respondent(s)
IA No. 9748/2011 - STAY APPLICATION
Date : 30-04-2025 This matter was called on for hearing today.
For Appellant(s) :
For Respondent(s) :
Mr. Sanjay Kumar Visen, AOR
Mr. Parth Sarathi, Adv.
Mr. Prashant Sharma, Adv.
Mr. Gyanendra Vikram Singh, Adv.
Ms. Soumya Gulati, Adv.
Ms. Shwetal Shepal, Adv.
Mr. Siddharth Dharmadhikari, Adv.
Mr. Aaditya Aniruddha Pande, AOR
Mr. Sourav Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Respondent nos.1 and 2 are duly represented.
Ld. Counsel for sole appellant has been designated as Senior Advocate. Service of alternate arrangement notice is complete, but none has entered appearance.
As the sole appellant is unrepresented, list the matter before Hon'ble Judge in Chambers for further directions.
PRADIP Y. LADEKAR
Registrar
pm
Digitally signed
Pradip by Pradip
Yeshwantrao
Yeshwantrao Ladekar
Ladekar Date: 2025.05.01
14:36:53 +0530